Bombay High Court
Sagar Suresh Parulekar vs Surendra Shantaram Parulekar - ... on 27 February, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 27th February, 2019 FOR REJECTION (ORIGINAL SIDE MATTERS) :
15 TPL/3657/2018 ) None present.
18 TPL/3669/2018 ) 19 TPL/3672/2018 ) P.C. : Petitioners and/or their Advocate to 21 TPL/3685/2018 ) remove office objections on the Petitions 22 TPL/3690/2018 ) and get the same numbered and 23 TPL/3691/2018 ) registered on or before 20.03.2019, 24 TPL/3694/2018 ) failing Petitions to stand rejected for 25 TPL/3697/2018 ) non-removal of office objection under ) O.S.Rule 986.
16 TPL/3658/2018 ) Mr. Rahul Soman, Advocate for
) Petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 27.03.2019, ) failing Petition to stand rejected for non-
) removal of office objection under ) O.S.Rule 986.
17 TPL/3664/2018 ) Mr. Laxman Patole I/b. R. D. Mishra and ) A. K. Upadhyay, Advocate for Petitioner. ) ) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 27.03.2019, ) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
Date : 27.02.2019 Prothonotary & Senior Master
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