Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(9) in New Town Kolkata Planning Area (Building) Rules, 2014 (9)"balcony" means a horizontal projection with a handrail or balustrade or a parapet, to serve as passage or sitting out place;
