Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Arunachal Pradesh - Subsection Section 32(1) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012 (1)The University may, from time to time, prepare its fees structure and send it for approval of the committee constituted for the purpose.
