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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Karnataka - Subsection

Section 36A(3) in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961

(3)Any police officer may arrest without warrant any person who is reasonably suspected of having committed an offence punishable under sub-section (2).