Himachal Pradesh High Court
Ram Dass vs . State Of H.P. & Others on 25 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ram Dass vs. State of H.P. & others CWP No. 2176 of 2019 .
25.05.2022 Present Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Narinder Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondent/State.
Reply on behalf of the respondents stands filed.
Learned Counsel representing the petitioner prays for and is granted four weeks' time to file rejoinder. List thereafter.
(Sandeep Sharma) Judge 25th May, 2022 (reena) ::: Downloaded on - 25/05/2022 20:10:42 :::CIS