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[Cites 0, Cited by 0] [Section 60(4)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(4)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)in case of public issue, between the date of registering final prospectus or the red herring prospectus, as the case may be, with the Registrar of Companies, and the date of allotment of specified securities;