Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 3 Ors on 24 January, 2025
Page No.# 1/2
GAHC010118912021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3737/2021
MCLEOD RUSSEL (INDIA) LTD. AND ANR.
A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1656 AND
HAVING ITS REGISTERED OFFICE AT 4, MANGOE LANE, SURENDRA
MOHAN GHOSH SARANI, KOLKATA, WEST BENGAL, 700001, OWNING
VARIOUS TEA ESTATES IN THE STATE OF ASSAM, AND OTHER STATES IN
INDIA, INCLUDING TEA ESTATE IN THE NAME AND STYLE OF HALEM
TEA ESTATE, WHICH IS SITUATED AT HALEM, BISWANATH, 784172
2: SHRI RAJ KAMAL PHUKAN
S/O LATE DILIP KAMAL PHUKAN
SENIOR MANAGER OF THE PETITIONER NO. 1 AND HAVING HIS OFFICE
AT PLOT NO. 1
EXPORT PROMOTION AND INDUSTRIAL PARK
AMINGAON
NORTH GUWAHATI 781034
KAMRUP
ASSA
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, REVENUE
AND DISASTER MANAGMENT HAVING ITS OFFICE AT THE ASSAM
SECRETARIATE, DISPUR GUWAHATI 781006, KAMRUP M ASSAM
2:THE DEPUTY COMMISSIONER
BISWANATH HAVING ITS OFFICE AT BISWANATH CHARIALI
ASSAM
784176
3:THE SUB DIVISIONAL OFFICER (CIVL)
GOHPUR SUB DIVISION
HAVING ITS OFFICE AT GOHPUR
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ASSAM 784176
4:THE CIRCLE OFFICER
HALEM REVENUE CIRLCE
HAVING ITS OFFICE AT HALEM
784176
DIST BISWANATH
ASSA
Advocate for the Petitioner : MS. N UPADHYAY, MR A BHUYAN,MR. A I Ali,MR. B D DEKA
Advocate for the Respondent : SR. GA, ASSAM, MR. R BARPUJARI (SC, REVENUE )
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 24.01.2025 Ms. N. Upadhyay, learned counsel for the petitioners has submitted that she be granted 2(two) weeks time to bring on record the rejoinder affidavit filed on behalf of the petitioner to the affidavit filed by the respondents.
Prayer sought for is not objected to by the learned counsel for the respondents.
Accordingly, Registry is directed to list this matter again after 2(two) weeks on a date to be fixed by it.
Interim order passed earlier shall continue till the next date of listing.
JUDGE Comparing Assistant