Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Industrial Finance Corporation (Transfer Of Undertaking And Repeal) Act, 1993 9. Act 18 of 1891 to apply to the books of the Company .-The Company shall be deemed to be a bank for the purposes of the Bankers 'Books Evidence Act, 1891.
