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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(iii) in Rajasthan Civil Services (Commutation of Pension) Rules, 1996

(iii)In sub-rule (3) of rule 12, on the date following the date of his retirement.