Delhi High Court - Orders
Advertising. Tech Fz-Llc vs Z1 Tech on 29 November, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 633/2023 & I.A. 17579/2023
ADVERTISING. TECH FZ-LLC ..... Plaintiff
Through: Mr. Sandeep Sethi, Senior
Advocate, Mr. Raunak Dhillon, Ms.
Ananya Dhar Chaudhury, Ms. Isha
Malik, Mr. Anchit Jasuja, Ms. Riya
Kumar, Advs. (M. 9811964027)
versus
Z1 TECH ..... Defendant
Through: Mr. Arjun Syal, Mr. Shreyan Das,
Mr. Akhilesh Wahal, Advs. (M.
9971322560)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 29.11.2023
1. This hearing has been done through hybrid mode.
2. Vide order dated 25th September, 2023, this Court appointed Dr. Divyashikha Sethia, Assistant Professor, Department of Software Engineering, Delhi Technological University ('DTU') as the Independent Expert in the present matter.
3. The Independent Expert, has filed her report dated 19th November 2023 after comparing the source codes.
4. Let the copy of the said report of the Independent Expert be made available to both the counsel for the parties, who shall make their submissions on the next date.
5. List on 19th February, 2024.
PRATHIBA M. SINGH, J.
NOVEMBER 29, 2023 SDS/DN This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/12/2023 at 22:01:54