Kerala High Court
Pameela vs Ginesh on 8 April, 2026
2026:KER:32012
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE J. NISHA BANU
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 8TH DAY OF APRIL 2026 / 18TH CHAITHRA, 1948
MAT.APPEAL NO. 930 OF 2024
AGAINST THE JUDGMENT DATED 29.04.2024 IN OP NO.664 OF
2023 OF FAMILY COURT, ALUVA
APPELLANT/RESPONDENT:
PAMEELA
AGED 41 YEARS,
W/O, JINESH, KUDIYIRIKKAL HOUSE, POIKKATTUSSERY
KARAYIL, CHENGAMANADU VILLAGE,
ALUVA TALUK, PIN-683578 NOW WORKING AT GAC
SHIPPING INDIA PVT.LTD,
P.O BOX NO.515, WILLINGTON ISLAND, COCHIN,
PIN - 682003
BY ADVS.
SMT.N.S.HASNA MOL
SRI.K.K.NASSEER (ALUVA)
SHRI. SUDHEER K.K.
RESPONDENT/PETITIONER:
GINESH
AGED 43 YEARS, S/O CHAKKOCHAN, KUDIYIRIKKAL
2026:KER:32012
MAT.APPEAL NO. 930 OF 2024
2
HOUSE, POIKKATTUSSERY KARAYIL, CHENGAMANADU
VILLAGE, ALUVA TALUK,, PIN - 683578
BY ADVS.
SRI.ANIL PRASAD
SMT.MANJU PAUL
SRI.C.N.SREEKUMAR
SRI.SABU P.JOSEPH
SHRI.BEYON T. VARGHESE
SHRI.K.S.MUHAMMED SHEFIN
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
08.04.2026, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2026:KER:32012
MAT.APPEAL NO. 930 OF 2024
3
JUDGMENT
J. NISHA BANU (J) This Matrimonial appeal has been filed by the wife challenging the judgment dated 29.04.2024 in O.P.No.664 of 2023 on the files of the Family Court, Aluva, by which the original petition filed by the husband under Section 10(1)(v) ad 10(1)(x) of the Divorce Act for a decree of dissolution of marriage was allowed. The petitioner and the respondent are the wife and the husband respectively.
2. Heard the learned counsel for the appellant.
3. Today, when the matter is taken up for consideration, the learned counsel for the appellant submitted that the petitioner/wife is not interested to continue with the above appeal and hence there is no need to proceed the same any further. A memo dated 29.01.2026 has been filed to that effect.
2026:KER:32012 MAT.APPEAL NO. 930 OF 2024 4 Recording the memo filed by the appellant, the Mat. Appeal is dismissed as not pressed.
Sd/-
J. NISHA BANU JUDGE Sd/-
SHOBA ANNAMMA EAPEN JUDGE RK