Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 27 in Bihar Legal Metrology (Enforcement), Rules, 2014 27. Fee for compounding of offences. - The fee for compounding of offences committed under the Act shall be as prescribed in Schedule XI.
