Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 104 in Regulations Under the U.P. Intermediate Education Act, 1921 104. fdlh ekU;rk izkIr] lgk;rk izkIr laLFkk dk izcU/krU= e`R;q gksus ds fnuakd ls lkFk fnu ds Hkhrj fujh{kd dks e`r deZpkjh ds dqVqEc ds lnL;ksa dh ,d fjiksVZ izLrqr djsxk ftlesa e`r deZpkjh dk uke] /k`r in] osrueku] fu;qfDr dk fnuakd] e`R;q dk fnuakd] fu;kstd laLFkk dk uke vkSj dqVqEc ds lnLksa ds uke] mudh 'kSf{kd izf'k{k.k vgZrk,a ;fn dksbZ gks] vkSj vk;q dk fooj.k Hkh fn;k tk;sxkA fujh{kd vius }kjk j[ks tkus okys jftLVj esa e`rd dh fof'kf"V;ka ntZ djsxkA
