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State of Jammu-Kashmir - Section

Section 68 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

68. Retention of articles of uniform on retirement or repatriation to parent department.

- Member of the Force on his retirement on superannuation repatriation to parent department shall be allowed to retain the uniform items to be worn only on ceremonial occasions or at the time of formally calling upon superior officer of armed forces or State Police Organizations. The facility of wearing the uniform on the above mentioned occasions shall be as per norms applicable to such persons in Police Department and may be withdrawn at any time in the public interest under the orders of the Director.