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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(f) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(f)The society or a member thereof or the public trust shall abide by and carry out to the satisfaction of the State Government such directions or instructions as that Government may issue under the provisions of clause 11.