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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(2)(g) in Uttar Pradesh Municipal Corporation Act, 1959

(g)the size and nature of the meters, pipes, stand-pipes, or pumps and, hydrants, the manner in which they will be laid, constructed, controlled and maintained, with a view to maintain an efficient supply of water;