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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(6) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(6)Candidates shall be called for counselling and provisional allotment of courses/institutions should be made in the order of merit assigned at PECET by following the Rules of Reservation as per Rule 7 hereunder.Provided that in respect of Minority Professional Institutions seats shall be allotted only to the eligible candidates belonging to the concerned minority.