Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Assam - Subsection Section 8(g) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996 (g)any amount paid actually by the company in respect of any contract referred to in clause (iii) of sub-section (1) of Section 4;
