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[Cites 0, Cited by 0] [Section 28(23)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(23)(e) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(e)sell his purchased stock of Text Books to another Registered Dealer or otherwise without obtaining a written permission to that effect from the Superintendent;