Section 3(1) in Gujarat State Council for Physiotherapy Rules, 2013
(1)For the purpose of election of a member of the Council under clause (VII) of sub-Section 2 of Section 3 of the Act, the Registrar shall prepare separate electoral rolls of Physiotherapists enrolled in the register maintained by the Council under Section 33 of the Act. The respective electoral roll shall include the names of all physiotherapists, registered up to such date, as may be fixed by the Council for each election.
