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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(xiv) in Arunachal Pradesh Municipal Election Rules, 2011

(xiv)"oath of allegiance" means the oath of affirmation of allegiance prescribed under sub-section (2) of section 15 of the Arunachal Pradesh Municipal Act, 2007 (Act No. 4 of 2008) ;