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Delhi High Court - Orders

Bansal International vs Commissioner Of Dgst & Anr on 1 September, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                      $~31
                                      *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +           W.P.(C) 11629/2023 & CM APPL. 45361/2023
                                                  BANSAL INTERNATIONAL                                                     ..... Petitioner
                                                                                     Through:               Mr. Rajesh Jain & Mr.
                                                                                                            Virag Tiwari, Advs.

                                                                                     versus

                                                  COMMISSIONER OF DGST & ANR. ..... Respondents
                                                                                     Through:               Mr. Rajeev Aggarwal,
                                                                                                            ASC.

                                                  CORAM:
                                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                                     ORDER
                                      %                                              01.09.2023
                                      1.          Issue notice.

2. Mr. Rajeev Aggarwal, accepts notice and seeks time to take instructions as to the interpretation of proviso to Section 56 of the Central Goods & Services Tax Act, 2017.

3. Parties are at liberty to file short note of their submissions before the next date of hearing.

4. List on 27.09.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 1, 2023 "SK"

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:27:53