Delhi High Court - Orders
Bansal International vs Commissioner Of Dgst & Anr on 1 September, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11629/2023 & CM APPL. 45361/2023
BANSAL INTERNATIONAL ..... Petitioner
Through: Mr. Rajesh Jain & Mr.
Virag Tiwari, Advs.
versus
COMMISSIONER OF DGST & ANR. ..... Respondents
Through: Mr. Rajeev Aggarwal,
ASC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 01.09.2023
1. Issue notice.
2. Mr. Rajeev Aggarwal, accepts notice and seeks time to take instructions as to the interpretation of proviso to Section 56 of the Central Goods & Services Tax Act, 2017.
3. Parties are at liberty to file short note of their submissions before the next date of hearing.
4. List on 27.09.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 1, 2023 "SK"
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