Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1)(a) in Bihar Family Courts Rules, 2011

(a)If such Judge belongs to the Bihar Superior Judicial Service be regulated by the Rules applicable to the members of the service: