Allahabad High Court
M/S Shri Shanti Nath Steel vs State Of U.P. & Another on 10 August, 2010
Bench: Yatindra Singh, Rajes Kumar
Court No. - 37 Case :- WRIT TAX No. - 2224 of 2008 Petitioner :- M/S Shri Shanti Nath Steel Respondent :- State Of U.P. & Another Petitioner Counsel :- Aloke Kumar Respondent Counsel :- C.S.C. Hon'ble Yatindra Singh,J.
Hon'ble Rajes Kumar,J.
The delay in filing the bank guarantee is condoned. The Officer concerned may take the bank guarantee on record. Order Date :- 10.8.2010 OP