Section 54 in The West Bengal Primary Education Act, 1973
54.
[* * * * * * * * * * * * * * *] [[Section 54 omitted by W.B. Act 19 of 1994, which was as under :-'54. Duties of the Vice-Chairman. - The Vice-Chairman shall discharge such duties of the Chairman as may be delegated to him in writing by the Chairman with the approval of the Primary School Council.'.]]
