Allahabad High Court
Smt. Kanti Devi vs Bhagwan Das And Others on 2 April, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1073 of 2010 Petitioner :- Smt. Kanti Devi Respondent :- Bhagwan Das And Others Petitioner Counsel :- Rakesh Kumar Porwal Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. Issue notice requiring the respondents to show why the appeal be not admitted and an interim be not granted. Order Date :- 2.4.2010 RU