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Allahabad High Court

Smt. Kanti Devi vs Bhagwan Das And Others on 2 April, 2010

Author: Ram Autar Singh

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34
Case :- FIRST APPEAL FROM ORDER No. - 1073 of 2010

Petitioner :- Smt. Kanti Devi
Respondent :- Bhagwan Das And Others
Petitioner Counsel :- Rakesh Kumar Porwal

Hon'ble Prakash Chandra Verma J.

Hon'ble Ram Autar Singh,J. Issue notice requiring the respondents to show why the appeal be not admitted and an interim be not granted. Order Date :- 2.4.2010 RU