Section 10(b) in The Register of Interconnect Agreements (Broadcasting and Cable Services) Regulations, 2004
(b)Part B containing in tabular from the details of individual agreements, of contracting parties with addresses, service area covered by the agreement, integrated receiver decoder number and terms of hiring of integrated receiver decoder, contract number, date of entering contract, date of expiry of contract, number of channels, details of channels, subscriber base, charger per subscriber per month and discounts in the case of non-Conditional Access System (CAS) areas.
