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[Cites 0, Cited by 0] [Section 560(1)] [Section 560] [Entire Act]

State of Uttar Pradesh - Subsection

Section 560(1)(b) in Rules under the United Provinces Excise Act, 1910

(b)Tenders shall be submitted in sealed covers superscribed with the word 'Tender' for licence (C.L. 10-A) for Tari shop under the tree-tax system, and shall reach the Collector by the last date of receipt fixed and notified by him.