Allahabad High Court
Shamshad Khan vs Ashraf And Others on 7 May, 2012
Author: Yatindra Singh
Bench: Yatindra Singh, Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2012 Petitioner :- Shamshad Khan Respondent :- Ashraf And Others Petitioner Counsel :- Ram Singh Hon'ble Yatindra Singh,J.
Hon'ble Mohd. Tahir,J.
Admit.
Issue notice.
Order Date :- 7.5.2012 sks-grade iv