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[Cites 0, Cited by 0] [Section 255(1)] [Section 255] [Entire Act]

State of Maharashtra - Subsection

Section 255(1)(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)"existing local authority", in relation to any local area, means the Municipal Council or, where there is no Municipal Council, the Zilla Parishad having jurisdiction over such area immediately before the specified day;