Bombay High Court
Skf India Limited vs Banarasi Lal Madan And Ivan Fernandes ... on 20 January, 2020
Author: N. J. Jamadar
Bench: N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IA/1/2019
In
COMSS/5/2003
Skf India Limited ....Petitioner
V/S
Banarasi Lal Madan And Ivan Fernandes (prop. ....Respondent
Resp.) Mr. Sidharth Samantray, a/w Murari Madekar, Sachin Kudalkar, i/b. Madekar & Co. Madekar & Co. For Plaintiff. Mr. Ankit Rajput, i/b. Manoj Bhatt, for Defendant. Mr. Anil Agarwal, a/w Ms. Pooja Rathod, for R.No.1.
CORAM : N. J. JAMADAR, J
DATE : 20th January, 2020
P.C. :
Stand over to 22/01/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/01/2020 ::: Downloaded on - 21/01/2020 03:32:16 :::