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Bombay High Court

Skf India Limited vs Banarasi Lal Madan And Ivan Fernandes ... on 20 January, 2020

Author: N. J. Jamadar

Bench: N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                                 IA/1/2019
                                     In
                               COMSS/5/2003

 Skf India Limited                                         ....Petitioner
             V/S
 Banarasi Lal Madan And Ivan Fernandes (prop.           ....Respondent

Resp.) Mr. Sidharth Samantray, a/w Murari Madekar, Sachin Kudalkar, i/b. Madekar & Co. Madekar & Co. For Plaintiff. Mr. Ankit Rajput, i/b. Manoj Bhatt, for Defendant. Mr. Anil Agarwal, a/w Ms. Pooja Rathod, for R.No.1.

      CORAM :       N. J. JAMADAR, J
      DATE :        20th January, 2020
 P.C. :

Stand over to 22/01/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 20/01/2020 ::: Downloaded on - 21/01/2020 03:32:16 :::