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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(b) in The West Bengal Panchayat Act, 1973

(b)allocate to each such constituency seats [, not exceeding two,] [Words substituted for the words ',not exceeding three,' by W.B. Act. 2 of 1983. w.e.f. 19.1.1983.] on the basis of electorate of the Gram: