Central Administrative Tribunal - Delhi
Shri A.K. Sharma S/O Sh. Man Mohan vs Shri Vijay Kumar Sharma on 4 November, 2011
Central Administrative Tribunal Principal Bench CP No.536/2011 in OA 2880/2010 New Delhi, this 04th day of November, 2011 Honble Mr. Justice V.K. Bali, Chairman Honble Dr. R. C. Panda, Member (A) 1. Shri A.K. Sharma s/o Sh. Man Mohan, Qr.No. C-64, Minto Road Complex, New Delhi. 2. Shri Kamal Kant s/o Sh. Trilok Chand, H.No. S-4/81, Old Mahavir Nagar, New Delhi. Applicants (By Advocate: Mr. B.K. Berera) Versus 1. Shri Vijay Kumar Sharma, Director of Printing, Ministry of Urban Development, B Wing, Nirman Bhawan, New Delhi. 2. Shri Raj Kumar Gautam, Manager, Govt. of India Press, Aligarh (UP). Respondents (By Advocate: Mr. R.V. Sinha) ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. Sinha, counsel defending the respondents, states that contempt proceedings in this case have been stayed by the Honble High Court on 04.11.2011 in CM No. 17790/2011 in WP(C) No.5962/2011 in the matter of Union of India & Ors. Vs. A.K. Sharma.
2. In view of the statement made by Mr. Sinha, counsel defending the respondents, present contempt petition is closed at this stage with liberty to apply, if the occasion may so arise.
(Dr. R.C. Panda) (V.K. Bali)
Member (A) Chairman
/naresh/