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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(e) in Haryana Mechanical Vehicles (Levy of Tolls) Act, 1996

(e)"toll facility" means road facilities or road infrastructure and shall include bridges, tunnels, flyovers, ferries, approach road or section of new roads or by-passes which may, from time to time, be notified as such by the State Government;