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[Cites 0, Cited by 0] [Section 376] [Entire Act]

State of West Bengal - Subsection

Section 376(f) in West Bengal Municipal Act, 1993

(f)bury or cause to be buried any corpse or part of a corpse in a grave or vault or otherwise in such manner as may cause the surface of the coffin or. when no coffin is used, of the corpse or part of the corpse to be at a depth of less than two metres from the surface of the ground;