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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(xv) in The Central Provinces and Berar Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(xv)other words and expressions shall have the meanings assigned to them in the Provincial Insolvency Act, 1920.