Section 18 in Rajasthan Control of Goondas Rules, 1975
18. [Bond under clause (b) of sub-section (1) of Section 7 of the Act] [Inserted by G.S.R. 188 vide Notification No.F. 10(4)/Home/Gr. V/74, dated 4.3.1977(Published in Rajasthan Gazetted, Part 4-C, dated 7.3.1977, page 940).]
A bond referred to in clause (b) of sub-section (1) of Section 7 of the Act shall be in Form IV.
