Section 59(2)(b) in Birsa Munda Tribal University Act, 2017

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State of Gujarat - Subsection

Section 59(2)(b) in Birsa Munda Tribal University Act, 2017

(b)it shall be referred to the State Government if,-

(i)it relates to a matter specified in clause (2); or

(ii)if twenty members of the Board so require irrespective of whether it relates to a matter specified in clause (1) or clause (2), and