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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(p) in The Manipur University Act, 1980

(p)"Teacher of the University" means a Professor, Reader, Lecturer and such other persons as may be appointed for imparting instruction or conducting research in the University or in any college or institution maintained by the University and is designated as such by Ordinance made under this Act;
(pp)"Recognised teacher" means such a person as is recognised by the University for the purpose of imparting instruction in a college or an institution admitted to the privilege of the University ;