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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(n) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(n)["License period" means the period of twenty four months commencing from 1st April or 1st July and ending on 31th March or 30th June, as the case may be, or part thereof] [Substituted by Notification G.O.Ms.No. 123, dated 27.3.2017 (w.e.f. 18.6.2012)].