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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Odisha - Subsection

Section 227(1)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)the special medical service referred to in clause (a) colaborates with the labour department or any other concerned department or service of the Government of India in matters of treatment job placement accident prevention and welfare of such building workers.