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[Cites 0, Cited by 4] [Section 85(1)] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(1)(a) in The Companies Act, 1956

(a)that as respects dividends, it carries or will carry a preferential right to be paid a fixed amount or an amount calculated at a fixed rate, which may be either free of or subject to income-tax; and