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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(a) in Uttaranchal Higher Judicial Service Rules, 2004

(a)[ Sixty-five per cent by promotion from amongst the confirmed officers of the cadre of Civil Judge (Senior Division), having minimum 5 years of service as such in the cadre of Civil Judge (Senior Division) on the basis of principle of merit-cum-seniority, to be judged as per Rule 20 on the first day of the calendar year of recruitment. [Substituted by Notification No. 121/XXX(4)/2016-04(03)/2016, dated 25.2.2016.]