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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in The Andhra Pradesh Police (Reforms) Act, 2014

(2)Words and expressions used in the Act, but not defined specifically shall have the same meaning as provided in the Code of Criminal Procedure (Central Act 2 of 1974), 1973 and the Indian Penal Code, 1860.