Section 10A(5)(a) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

[Cites 0, Cited by 0] [Section 10A(5)] [Section 10A] [Entire Act]

(a)notwithstanding anything contained in section 3, be liable to pay tax in respect of the period from the date of such succession, and

Legal Document View