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Supreme Court - Daily Orders

The Income Tax Officer, Ward - 1(2)(1) vs Late Bhupendra Bhikhalal Desai (Since ... on 25 October, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat

      ITEM NO.5                                 COURT NO.2               SECTION III
                                    (HEARING THROUGH VIDEO CONFERENCING)

                                    S U P R E M E C O U R T O F           I N D I A
                                            RECORD OF PROCEEDINGS

      Petition for Special Leave to Appeal (C) No.15491/2021

      (Arising out of impugned final judgment and order dated 08-03-2021
      in SCA No.22477/2019 passed by the High Court Of Gujarat At
      Ahmedabad)

      THE INCOME TAX OFFICER, WARD-1(2)(1)                                   Petitioner(s)

                                                         VERSUS

      LATE BHUPENDRA BHIKHALAL DESAI
      (SINCE DECEASED) THR. LEGAL HEIR                                       Respondent(s)

      (FOR ADMISSION and I.R.)

      Date : 25-10-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      For Petitioner(s)                    Mr.   N. Venkataraman, ASG
                                           Mr.   Shekhar Vyas, Adv.
                                           Mr.   Bhuvan Mishra, Adv.
                                           Mr.   P.V. Yogeshwaran, Adv.
                                           Mr.   Harish Pandey, Adv.
                                           Mr.   Raj Bahadur Yadav, AOR

      For Respondent(s)

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to interfere with the impugned order. The Special Leave Petition is, accordingly, dismissed.

Pending applications, if any, also stand disposed of.





Signature Not Verified
                           (MUKESH NASA)                           (VIRENDER SINGH)
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.10.27
                           COURT MASTER                             BRANCH OFFICER
19:02:41 IST
Reason: