Supreme Court - Daily Orders
The Income Tax Officer, Ward - 1(2)(1) vs Late Bhupendra Bhikhalal Desai (Since ... on 25 October, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat
ITEM NO.5 COURT NO.2 SECTION III
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15491/2021
(Arising out of impugned final judgment and order dated 08-03-2021
in SCA No.22477/2019 passed by the High Court Of Gujarat At
Ahmedabad)
THE INCOME TAX OFFICER, WARD-1(2)(1) Petitioner(s)
VERSUS
LATE BHUPENDRA BHIKHALAL DESAI
(SINCE DECEASED) THR. LEGAL HEIR Respondent(s)
(FOR ADMISSION and I.R.)
Date : 25-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. N. Venkataraman, ASG
Mr. Shekhar Vyas, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. P.V. Yogeshwaran, Adv.
Mr. Harish Pandey, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order. The Special Leave Petition is, accordingly, dismissed.
Pending applications, if any, also stand disposed of.
Signature Not Verified (MUKESH NASA) (VIRENDER SINGH) Digitally signed by Dr. Mukesh Nasa Date: 2021.10.27 COURT MASTER BRANCH OFFICER 19:02:41 IST Reason: