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State of Punjab - Section

Section 7 in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

7. Ad hoc Committees to cease functioning on completion of assignment.

- A Committee appointed under category (a) mentioned in sub-regulation (2) of regulation 4 shall on completion of deliberations submit its final recommendations and cause them to be included in the agenda for the next meeting of the Board. Thereafter the Committee shall cease and become functus officio.