Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(2) in Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011 (2)The University shall be bound to furnish the information as required by the State Government under sub-section (1) within the prescribed time.
