Jharkhand High Court
Rahul Todi&Ors vs The State Of Jharkhand And Anr. .... .... ... on 15 January, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 3907 of 2018
Rahul Todi&ors. .. .... .... Petitioners
Versus
The State of Jharkhand and anr. .... .... ....Opposite Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. Chandra Shekhar Singh, Advocate For the State : Mr. Sanjay Kumar Srivastava, Advocate For the OP No.2 : Mr. Sunil Singh, Advocate
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Order No.05/Dated: 15.01.2025
1. Heard learned counsel for the parties.
2. Put up this case on 04.02.2025 along with Cr. MP No. 3571 of 2018 (Pradeep Kumar Srivastava, J.) Abha/