Patna High Court - Orders
Jai Narain Sao @ Jai Narain Prasad Gupta & ... vs The State Of Bihar on 8 May, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.30720 of 2010
======================================================
1. Jai Narain Sao @ Jai Narain Prasad Gupta, son of late Teklal Sao
2. Rajesh @ Rajesh Kumar, son of Jai Narain Sao
3. Dipu Sao @ Dipu Kumar, son of Jai Narain Sao
4. Pramod Sao @ Sanjay Kumar, son of Jai Narain Sao
5. Barho Sao @ Rajiv Kumar, son of Jai Narain Sao
6. Ashok Sao, son of Moti Sao @ Motilal Sao
7. Rajesh Sao @ Rajesh Kumar, son of Ashok Sao
All resident of Mohalla Taregana Gola, P.S. Masaurhi, Distt. Patna.
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Dronacharya, Adv.
For the State : Mr. Ajay Kr. No. 2, A.P.P.
======================================================
CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
2. 08-05-2012After some arguments, the learned counsel for the petitioners seeks permission to withdraw the application to raise all these points at the stage of framing of charge.
The application is dismissed as withdrawn.
(Anjana Prakash, J.) S.Ali